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State of Gujarat - Section
Section 14 in Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III, (Special Competitive Examination) Rules, 2011
14. Promotion of successful candidates.
- The successful Candidates on the basis of the result under Rule 11, shall be promoted as Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III in the order of their merit if they are otherwise eligible to be promoted on the aforesaid posts, in the Subordinate Services of the Directorate of Accounts and Treasuries.Appendix-I[See Rule 8]Syllabus for the Special Competitive Examination for the post of Sub-Accountant, Sub-Auditor or Data Entry Machine Operator, Class III.| Paper | Syllabus | Marks | |
| Paper-I GujaratiTotal Marks 100 (without books)Time : Three hours | (i) | Comprehension : Answers to question from a 10Marks paragraph | |
| (ii) | Precis writing | 10 Marks | |
| (iii) | Report writing | 10 Marks | |
| (iv) | Letter writing | 10 Marks | |
| (v) | Essay (not exceeding 400 words) | 20 Marks | |
| (vi) | Thought Expansion, | 10 Marks | |
| (vii) | Grammar- | ||
| (a) Juncture | |||
| (b) Composition of words | |||
| (c) Phrases | |||
| (d) Proverbs | |||
| (e) Idioms | |||
| (f) Spelling, and 20 Marks | |||
| (viii) | Translation from English to Gujarati. | 10 Marks | |
| Paper-II English Total Marks 100 (without books)Time : Three hours | (i) | Essay (Not exceeding 300 words) (on Topics 25Marks related to Government Business) | |
| (ii) | Precis writing | 15 Marks | |
| (iii) | Report writing | 10 Marks | |
| (iv) | Letter writing | 10 Marks | |
| (v) | Translation from English to Gujarati. | 20 Marks | |
| (vi) | Grammar,- | 20 Marks | |
| (a) Use of tenses | |||
| (b) Phrase, Verbs, Idioms and Vocabulary | |||
| (c) Change the voice | |||
| (d) Direct-Indirect Speech. | |||
| Paper-III Service Rules and Auditing Total Marks100 (without books) Time : Three hours | Part-I | ||
| (i) | The Bombay Contingent Expenditure Rules,1959 | 25 Marks | |
| (ii) | The Bombay General Provident Fund Rules, 1936 | 20 Marks | |
| (iii) | The Gujarat Local Fund Audit Act, 1963 and TheGujarat Local Fund Audit Rules, 1974 | 15 Marks | |
| (iv) | The Delegation of Financial Powers Rules, 1998and various orders issued thereunder | 10 Marks | |
| Part- II | |||
| General Knowledge | |||
| (i) | Constitution of India with Special reference to(a) fundamental Rights (b) Directive Principles of statepolicy (c) Union List, State List and Concurrent List (d) Art.309 i.e. Recruitment and Conditions of Services of personsserving in the Union or State (e) Art. 315 i.e. The PublicService Commission for the Union and for the State (f) Provisionfor Scheduled Castes/Scheduled Tribes. | 15 Marks | |
| (ii) | State Economy Current Five Years Plan andAnnual Development Programme - Gujarat Annual Budget -Provisions under different important Sectors - Gujarat. | 10 Marks | |
| (iii) | Questions related to applied knowledge of rightto Information Act, 2005 | 5 Marks |
| 1 | Full Name in English and Gujarati (Write SurnameFirst) | |
| 2 | Present Designation | |
| 3 | Date of Birth | |
| 4 | Department/Office | |
| 5 | Date of Appointment in the present Cadre | |
| 6 | Date of Completion of five years regular servicein the present cadre | |
| 7 | Seniority No. in the Seniority List of JuniorClerk, Clerk cum Typist (Gujarati) or Clerk cum Typist (English),Typist (Gujarati) or Typist (English), Class-Ill | |
| 8 | EducationalQualification(a) Degree(b) Year of passing the degree examination(enclose verified two copies of mark sheet and DegreeCertificate) | |
| 9 | Whether You are SC/ST/SEBC candidate (If Yes,enclose two copies of Caste Certificate) | |
| 10 | Examination Fee Details of Indian Postal OrderNo.: Amount in (Enclose a copy) | |
| 11 | Whether passed the Departmental Examination forthe promotion on the post of Sub-Accountant, Sub-Auditor, or DataEntry Machine Operator Class III, and Computer knowledge CCCexam? If yes, year of passing the Examination. |