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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III, (Special Competitive Examination) Rules, 2011

(2)The standard of English paper shall be equivalent to the English subject (Lower level) of 12th standard of the Gujarat Secondary and Higher Secondary Education Board.Appendix-II[See Rules 4 and 5]Application FormSpecial Competitive Examination for Junior Clerk or Clerk cum Typist (Gujarati) or Clerk cum Typist (English), Typist (Gujarati) or Typist (English), Class-Ill, in the office of the Directorate of Accounts and Treasuries for the purpose of promotion to the post of Sub-Accountant, Sub-Auditor, or Data Entry Machine Operator, Class III.
1 Full Name in English and Gujarati (Write SurnameFirst)  
2 Present Designation  
3 Date of Birth  
4 Department/Office  
5 Date of Appointment in the present Cadre  
6 Date of Completion of five years regular servicein the present cadre  
7 Seniority No. in the Seniority List of JuniorClerk, Clerk cum Typist (Gujarati) or Clerk cum Typist (English),Typist (Gujarati) or Typist (English), Class-Ill  
8 EducationalQualification(a) Degree(b) Year of passing the degree examination(enclose verified two copies of mark sheet and DegreeCertificate)  
9 Whether You are SC/ST/SEBC candidate (If Yes,enclose two copies of Caste Certificate)  
10 Examination Fee Details of Indian Postal OrderNo.: Amount in (Enclose a copy)  
11 Whether passed the Departmental Examination forthe promotion on the post of Sub-Accountant, Sub-Auditor, or DataEntry Machine Operator Class III, and Computer knowledge CCCexam? If yes, year of passing the Examination.  
Signature of CandidateAppendix-III[See Rules 4 and 5]CertificateThis is to certify that Shri/Smt./Kum ..............,, is eligible to appear in the said examination and he/she has paid the fee of L ............/- by the Indian Postal Order as required under the provisions of the Sub-Accountant or Sub-Auditor, or Data Entry Machine Operator, Class-III, (Special Competitive Examination) Rules, 2011. Aforesaid details are verified from the department's record and found correct.Signature and seal of the Head of the Department.