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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(b) in The Revised Rules for the Award of Merit-Cum-Means Scholarship by the Government of Rajasthan to Rajasthani Students Studying in Sainik School, Chittorgarh

(b)The scholarships will be awarded every year on the basis of the income of the parents provided the scholars annual progress is reported satisfactorily by the Principal of the Institution. The existing scholarships will also be subject to renewal of every year on the basis of income.