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[Cites 0, Cited by 0] [Section 12A(11)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(11)(C) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(C)the oil outflow Ob(i) for any tank bounding the bottom shell plating shall be taken not less than the following formula, but no more than the tank capacity: