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State of Bihar - Section
Section 38 in Bye-Laws for the State Board of Religious Trusts
38. [ [Vide Notification No. 3858 dated 5.3.1992.]
fuEufyf[kr inkf/kdkfj;ksa vkSj lsodksa dks muds in ds lkeus fn, x, osru ds vuqlkj i"kZn~ fu;qDr dj ldrh gS%&| (1),d v/kh{kd | & | 2]400&75&2]850&100&4]150:0A |
| (2)nks lgk;d v/kh{kd | & | 2]000&60&2]300&75&3]200&100&3]800:0A |
| (3),d fof/k inkf/kdkjh | & | 1]800&60&2]280&75&3]300:0A |
| (4),d ojh; vads{kd | & | 1]640&60&2]600&75&2]900:0A |
| (5)pkj vads{kd | & | 1]600&50&2]300&60&2]780:0A |
| (6)nl fujh{kd | & | 1]6000&50&2]300&60&2]780:0A |
| (7),d vk'kqfyfid | & | 1]500&50&2]150&60&2]750:0A |
| (8),d iz/kku lgk;d | & | 1]500&50&2]150&60&2]750:0A |
| (9),d ys[kkiky | & | 1]500&50&2]150&60&2]750:0A |
| (10)ikap lgk;d | & | 1]400&40&1]800&50&2]300&60&2]600:0A |
| (11)rhu Vadd | & | 1]400&40&1]800&50&2]300&60&2]600:0A |
| (12),d jksdfM+;k | & | 1]400&40&1]800&50&2]300&60&2]600:0A |
| (13)lkr fof/k vfHkdrkZ | & | 1]400&40&1]800&50&2]300&60&2]600:0A |
| (14)rsjg fyfid | & | 1]400&40&1]800&50&2]300&60&2]600:0A |
| (15),d fnup;kZ | & | 975&25&1]150&30-1]540:0A |
| (16),d vfHkys[knkrk | 950&20&1]150&25&400 :0A |
| (17),d teknkj | |
| (18),d V~stjh xkMZ | |
| (19),d iksLVy fimu | |
| (20),d nQ~rjh |
| (21),d MwIyhdsfVax e'khu pkyd | 950 |
| (22),d jkf= izgjh | |
| (23),d ds;j Vsdj | |
| (24),d dkj pkyd(ykbZV) |
| (25)lrjg fimu | & | 800&15&100&20&1]150:0A |