Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act] State of Punjab - Subsection Section 62(1)(a) in The Punjab Town Improvement Act, 1922 (a)the number and grades of the clerks and other officers and servants who in his opinion should be maintained for carrying on the business of the tribunal.