Himachal Pradesh High Court
Ashok Kumar Sharma & Ors. vs . State Of Hp & Ors. on 28 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Ashok Kumar Sharma & Ors. Vs. State of HP & Ors.
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LPA No. 162 of 2022 28.9.2022 Present:- Mr. Dilip Sharma, Sr. Advocate with Mr. Manish Sharma, Advocate, for the appellants.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Additional Advocate General & Mr. Vinod Thakur, Additional Advocate General for respondents-
State.
As prayed for, list on 29.09.2022.
( Tarlok Singh Chauhan) Judge (Virender Singh) Judge 28th September, 2022 (Guleria) ::: Downloaded on - 29/09/2022 20:03:32 :::CIS