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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1)(a) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(a)shall not be used by the requesting entity for any purpose other than that specified to the Bhamashah Identification number holder at the time of submitting the request for authentication of identity information; and