Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act] State of Haryana - Subsection Section 41(4)(f) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960 (f)to carry out any other duties which may be assigned to the Board from time to time by the State Government.