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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(v) in The Bangalore Metro Railway (General) Rules, 2011

(v)the Traffic Controller, if required, may hand over control of the signals at specific station to the Station Controller and a local control panel or work-station shall be provided in the station control room for this purpose;