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[Cites 0, Cited by 0] [Section 29A(2)] [Section 29A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29A(2)(b) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(b)all rights, obligations and liabilities (including any liabilities under any contract) of the Board shall become the rights, obligations and liabilities of the State Government;