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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(3) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(3)After the counting in respect of all polling stations in a ward has been completed, the Returning Officer shall compile the result in the final result sheet in Form-22.He shall also record therein the number of E.D. votes cast in favour of each candidate on the basis of entries in Form 20 and then total-up the number of valid votes polled by each candidate and announce the same.