Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(39)] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(39)(c) in Rajasthan General Clauses Act, 1955 (c)as respects any period after the 'commencement of the Constitution, all territories for the time being comprised in the territories of India.