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[Cites 0, Cited by 0] [Section 34A(3)] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(3)(iv) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iv)not more than five experts to be nominated by the Kuladhipati on the recommendation of the [Commissioner, Higher Education] of which at least one shall be from outside the State and as far as possible from a prominent Research Institute, if any, in the relevant field; and