Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Bihar - Subsection Section 43(3) in The Bihar Municipal Election Rules, 2007 (3)Any nomination paper which is not received before three o'clock in the afternoon on the last date appointed under clause (a) of sub-rule (1) of Rule 41 shall be rejected.
