Himachal Pradesh High Court
Mohan Lal Mehta vs . State Of H.P. And Others on 22 February, 2022
Bench: Sabina, Satyen Vaidya
Mohan Lal Mehta vs. State of H.P. and Others CWP No.289 of 2022 .
22.02.2022 Present: Mr. Hemant Thakur, Advocate on behalf of Mr. Shyam Singh Chauhan, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No.1 to 5/State.
Mr. Mohar Singh, Advocate on behalf of Mr. Abhishek Sharma, Advocate, for respondent No.6.
r to Learned counsel appearing on behalf of the petitioner, requests for an adjournment. As requested, list after one week.
( Sabina ) Judge ( Satyen Vaidya ) February 22, 2022 (KS) Judge ::: Downloaded on - 22/02/2022 20:13:20 :::CIS