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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(i) in Haryana Special Economic Zone Rules, 2007

(i)in non-processing area for residential development, the area under roads, open spaces, public buildings, schools, community buildings or buildings meant for common use shall not be less than 50% of the gross area;