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Madhya Pradesh High Court

State Of M.P. vs Dinesh Singh Yadav on 9 March, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-181-2012 ( STATE OF M.P. Vs DINESH SINGH YADAV) 3 Gwalior, Dated : 09-03-2018 List the case along with CRA.1065/2013.

(SHEEL NAGU) (VIVEK AGARWAL) sh JUDGE JUDGE e ad Sarathe Pr a hy Digitally signed by NAVEEN KUMAR SARATHE Date: 2018.03.09 18:56:05 ad +05'30' M of rt ou C h ig H