Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 610] [Entire Act] State of Jharkhand - Subsection Section 610(15) in Bihar Education Code, 1961 (15)The non-pardah and four pardah lady teachers at the Badshah Nawab Rizvi Training College.(G. O. no. 3617-E., dated the 9th December 1922, 2818-E., dated the 15th August, 1925 and 1020-E. FI., dated the 8th September, 1941.)