Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24C] [Entire Act] State of Rajasthan - Subsection Section 24C(iii) in Rajasthan Tenancy (Government) Rules, 1955 (iii)khasra number, area and soil-class of the particular field from which excavation is to be made and its distance from the nearest city or town;
