Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Assam - Subsection Section 8(1) in Assam Science & Technology University Act, 2009 (1)[The Chief Minister of Assam] [Substituted for the words The Governor of Assam by Assam Act No 6 of 2011 w.e.f. 25.4.2011] shall be the Chancellor of the University.
