Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(24) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(24)'State Government' means the Government of Andhra Pradesh.