Section 2(1)(h) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(h)"Duty" includes, -

(i)service as a probationer,

(ii)period during which an officer or employee is on joining time,

(iii)period spent on casual leave, special casual leave duly authorized by the competent authority,

(iv)period spent on training while in service,

(v)period spent on attachment or deputation to other organizations;

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