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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(3) in The Karnataka Tank Conservation and Development Authority Act, 2014

(3)It applies to all the Tanks, ponds, lakes in the Karnataka State located outside the limits of all Municipal Corporations and Bangalore Development Authority or any other water bodies as may be notified by the Government.