(1)The institution is to be under management of regularly constituted Governing Body consisting of eleven members as follows :-(a)The Head of the Institution - Ex-officio.(b)A teachers' representative.(c)Three members to be nominated by the Board.(d)District Education Officer - Ex-officio.(e)One donor who has donated Rs. 5,000 or more in cash or in kind; if there be more than one such donor, they will be members by rotation to be nominated by the Chairman of the Board. If there be no donor, the seat will be filled up as in (f).(f)Four members elected in a general meeting of subscribers paying a minimum subscription of six rupees per year.The Governing Body will elect its own President, Secretary and other Office bearers, if necessary.