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[Cites 0, Cited by 0] [Section 749(1)] [Section 749] [Entire Act]

State of Jharkhand - Subsection

Section 749(1)(e) in Bihar Education Code, 1961

(e)One donor who has donated Rs. 5,000 or more in cash or in kind; if there be more than one such donor, they will be members by rotation to be nominated by the Chairman of the Board. If there be no donor, the seat will be filled up as in (f).