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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(b) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(b)The Chairman of the commission or his nominee or the Deputy Secretary to the Government in the Department of Ayurved as the case may be shall preside over all meetings of the promotion committee at which he is present.