Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(1)(b) in West Bengal Electrical Licensing Rules, 2017 (b)"Board" means the West Bengal Licensing Board (Electrical) constituted under rule 3 for carrying out the functions mentioned in Rule 6;