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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 40(2) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(2)The Inspectors shall, in accordance with any general or special directions of the Board given from time to time, inspect the institutions affiliated and established and report to the Board with regard to the courses of study pursued and training imparted or on any other matter with regard to which the Board may require them to report.