Section 16 in Export of Fresh, Frozen and Processed Fish and Fishery Products (Quality Control and Inspection and Monitoring) Rules, 1995
16.
Fees.16.1A fee of Rs. 2,000/- shall be paid by the processing Establishment/Factory Vessel along with the application for approval as per Clause No. 11 of these rules.16.2A monitoring fee at the following rate shall also be paid by the processing Establishment/Factory Vessel, to the EIA :Unit Export Turn OverUnder Rs. 10 crores per annum.Rs. 10 Crores and above per annum.Monitoring Fee
