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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(16) in Export of Fresh, Frozen and Processed Fish and Fishery Products (Quality Control and Inspection and Monitoring) Rules, 1995

16.1A fee of Rs. 2,000/- shall be paid by the processing Establishment/Factory Vessel along with the application for approval as per Clause No. 11 of these rules.