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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(2) in The Rajasthan Judicial Service Rules, 1955

(2)They shall come into force atonce. [xxx] [Deleted the words 'and shall apply to the member's of the Service consisting of Civil Judges and Munsiffs' vide Notification No. F. 18 (1) (33) Jud/63 dated 10-2-1970.]