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State of Jharkhand - Section

Section 353 in Bihar Education Code, 1961

353. Managing Committee of High Schools run by Missionaries and other Societies or Trusts.

- The Managing Committee shall ordinarily consist of nine members as follows :-
(a)Not more than two seats will go to the missionary or any other society or trust, which is responsible for establishing the school and maintaining it.
(b)Subject to sub-rule (a) above, not more than two seats will go to the guardians of the pupils reading in the school. The guardian members will be selected by the rest of the Managing Committee.
(c)Not more than three nominees of the Director of Public Instruction.
(d)The Headmaster (ex-officio).
(e)A representative of the teachers.
Note. - Rules contained in paras. 2 to 9 and 11 of the preceding article shall also apply to the Managing Committee of High schools run by missionaries and other societies or trusts.(Government resolution no. 2561, dated the 7th May 1956.)