Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 353] [Entire Act] State of Jharkhand - Subsection Section 353(a) in Bihar Education Code, 1961 (a)Not more than two seats will go to the missionary or any other society or trust, which is responsible for establishing the school and maintaining it.
