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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Chattisgarh - Subsection

Section 77(4) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(4)The staff of the home shall be subject to the overall supervision of^the Superintendent who by order shall determine their specific responsibilities and shall keep the concerned authority informed of such orders made by him from time to time. The duties and responsibilities of the staff under him shall be fixed in keeping with the statutory requirements of the Act. The Superintendent and such other staff who may be required, shall live in the quarters provided for them within the premises of the home.