Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 36 in The (Bihar State) Aid to Industries Act, 1956 36. [ [Added by Act No. 8 of 1982.] fujlu vkSj C;ko`fRr & (1) fcgkj m|ksx jkT; & lkgk;~; (U;k; la'kks/ku) v/;kns'k] 1981 (fcgkj v/;kns'k la[;k 156] 1981) blds }kjk fujflr fd;k tkrk gSA(2),sls fujlu ds gksrs gq, Hkh mDr v/;kns'k ds }kjk ;k v/khu iznRr fdlh 'kfDr ds iz;ksx esa fd;k x;k ;k dh xbZ dksbZ dkjokbZ bl vf/kfu;e ds }kjk ;k v/khu iznRr 'kfDr;ksa ds iz;ksx esa fd;k x;k ;k dh x;h le>h tk;xh ekuksa ;g v/khfu;e ml fnu izo`Rr Fkk ftl fnu ,slk dk;Z fd;k x;k Fkk ;k ,slh dkjokbZ dh xbZ FkhA]
