Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Bihar - Subsection Section 36(2) in The (Bihar State) Aid to Industries Act, 1956 (2),sls fujlu ds gksrs gq, Hkh mDr v/;kns'k ds }kjk ;k v/khu iznRr fdlh 'kfDr ds iz;ksx esa fd;k x;k ;k dh xbZ dksbZ dkjokbZ bl vf/kfu;e ds }kjk ;k v/khu iznRr 'kfDr;ksa ds iz;ksx esa fd;k x;k ;k dh x;h le>h tk;xh ekuksa ;g v/khfu;e ml fnu izo`Rr Fkk ftl fnu ,slk dk;Z fd;k x;k Fkk ;k ,slh dkjokbZ dh xbZ FkhA]
