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[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 39 in The Punjab Land Revenue Rules

39. Record of other proceedings under section 34(4) of Land Revenue Act (mutations).

- In proceedings under section 34, sub-section (4), of the Land Revenue Act, no detailed record of the statements of parties and witnesses shall be made but the order of the Revenue-officer shall state briefly the persons examined by him, the facts to which they deposed; and the grounds of the order.