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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Assam - Subsection

Section 82(3)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)Percolation Pits:- The paved surface around the building shall have percolation pits of 1.2m x 1.2m x 1.2m covering at least 30% of such area. Such pits shall be filled with small pebbles or brick jelly or river sand and covered with perforated concrete slabs;