Gujarat High Court
Dakshin Gujarat Biodiesel Association vs State Of Gujarat on 9 November, 2020
Author: Vaibhavi D. Nanavati
Bench: Vaibhavi D. Nanavati
C/SCA/14273/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 14273 of 2020
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DAKSHIN GUJARAT BIODIESEL ASSOCIATION
Versus
STATE OF GUJARAT
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Appearance:
MR BB NAIK, SENIOR ADVOCATE with MR EKANT G AHUJA(5323) for the
Petitioner(s) No. 1,2
for the Respondent(s) No. 2,3,4,5
MR MEET THAKKAR, AGP for the Respondent(s) No. 1
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CORAM: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 09/11/2020
ORAL ORDER
Notice returnable on 7.12.2020. Direct service is permitted.
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