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Gujarat High Court

Dakshin Gujarat Biodiesel Association vs State Of Gujarat on 9 November, 2020

Author: Vaibhavi D. Nanavati

Bench: Vaibhavi D. Nanavati

           C/SCA/14273/2020                                      ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 14273 of 2020

==========================================================
                 DAKSHIN GUJARAT BIODIESEL ASSOCIATION
                                 Versus
                           STATE OF GUJARAT
==========================================================
Appearance:
MR BB NAIK, SENIOR ADVOCATE with MR EKANT G AHUJA(5323) for the
Petitioner(s) No. 1,2
for the Respondent(s) No. 2,3,4,5
MR MEET THAKKAR, AGP for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

                              Date : 09/11/2020

                               ORAL ORDER

Notice returnable on 7.12.2020. Direct service is permitted.

(VAIBHAVI D. NANAVATI,J) SINDHU NAIR/kksaiyed Page 1 of 1 Downloaded on : Mon Nov 09 22:57:04 IST 2020