Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(4)(e) in The Orissa Boilers Rules, 1970 (e)a register in Form 'A' attached to these rules of all boilers registered within the State and those which have been transferred to this State.