Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(3)(a) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(a)be a registered veterinary practitioner as per the Indian Veterinary Council Act, 1984 (52 of 1984);