Section 22(1)(ii) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

(ii)kept free from slipping owing to rain or oil by cleaning or may be made safe by strewing sand, ashes, saw-dust or by other suitable means, and

Legal Document View