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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)Every regular approach over a dock which dock workers have to use for going to or from a working place on shore and every such working place shall be
(i)kept adequately clear, as far as practicable from objects that can cause slipping, falling or stumbling;
(ii)kept free from slipping owing to rain or oil by cleaning or may be made safe by strewing sand, ashes, saw-dust or by other suitable means, and
(iii)maintained generally with due regard to the safety of the dock workers.