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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(4) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(4)Nothing in this Code shall, expressly or impliedly, bar the Commission dealing with any matter or exercising any power under the Act for which no Regulations or Code have been framed, and the Commission may deal with such matters, powers and functions in a manner it thinks fit.AppendixProcedure For Imbalance Settlement Of Deviation Charges Of Intra State Entities
The pool balancing the first step pool balancingOpen Access Consumers objective of including the amount of OpenAccess Deviation amount payable Step -I of Deviation SettlementAccount shall be done in two steps; in is done of all Intra Stateentities (under long term) excluding and in the second stepincluding Open Access Consumers. The Open Access Consumers in thesecond stage is that adjustment Consumers is nominal even ifthere is large amount of Regional / receivable by MP
Step-1
Block wise Deviation charges amount payable /receivable by each participant of the State Pool is calculated atthe end of the week / month. The day wise Regional DeviationSettlement amount payable / receivable by Madhya Pradesh isobtained from the Regional Deviation Settlement Method Accountprepared by_Western Region Power Committee.
State Deviation Settlement Method Pool Account(for a given day in a week / month)
Amount Payable by Participants Amount Receivables by Participants
Participants Rs. Participants Rs.
D2 3000 D1 4500
D3 2000 SSGS3 3500
SSGS1 3500 Regional DSMAmount 3000
SSGS2 1500    
Total Payables 10000 Total Receivables 11000
Where, D1,D2,D3 are Discoms State RegionGenerating Station 1, State Region Generating Station 2, StateRegion Generating Station 3 are State Sector Generating Stations.Regional DSM Amount is the Deviation amount payable / receivableby Madhya Pradesh.
The amount payable and given day In order toReceivables" is taken as receivable to / from StateDeviation Pool does not match for a match them, the average ofthe "Total Pay ables" and "Total a base andpayable / receivables are matched to average.
 
Particular Total Amount Payable Total Amount Receivables
Sum Total 10000 11000
Average of the 'Total Amount Payable and "TotalAmount Receivables' 10500
Adjustment Ratio ARp1(=Average / Total Amount Payable) 1.05
Adjustment Ratio ARR1(=Average / Total AmountReceivable) 0.954545
First Stage Adjustment
Amount Payable by Participants - firstAdjustment
Participants Original Payable. Adjusted Ratio ARp1 Adjusted payable
D2 3000 1.05 3150
D3 2000 1.05 2100
State Region Generating Station 1 3500 1.05 3675
State Region Generating Station 2 1500 1.05 1575
Total Pay ables 10000   10500
       
Amount Receivable by the,;Participants-FirstAdjustment
Participants Original Payable. Adjusted Ratio ARp1 Adjusted,Payable
D1 4500 0.954545 4295
State Region Generating Station 3 3500 0.954545 3341
Regional DeviationSettlement MethodAmount 3000 0.954545 2864
Total Receivables 11000   10500
       
Since regional Deviation adjustments, differenceadjusted Deviation Settlement participant in proportion toSettlement Method amount must be paid without any actual regionalDeviation Settlement Method amount" and Method amount"shall be recovered from remaining their original amounts
Difference between adjusted regional DeviationSettlement Method amount and =2864-3000=-136
Actual Regional Deviation Settlement Methodamount  
Original Total receivables excluding ActualRegional Deviation Settlement Method amount =11000-3000=8000
Adjustment Ratio ARR2 for receivables = - 136/8000 = -0.017046
Second Stage Adjustment
Participants Original Receive ables Adjustment RatioARR1 Adjusted Receivables
D1 4500 -0.017046 -77
State Region Generating Station 3 3500 -0.017046 -60
Total Receivables 8000   -136
Amount Receiveables by Participants (for agiven day in a week) - Final
Participants Amount After first Adjustment second Adjustment Total ,(Final) Adjusted Amount
D1 4295 -77 4219
State Region Generating Station 3 3341 -60 3281
Regional Deviation Settlement Method Amount 3000 0 3000
Total Receivables 10636 -136 10500
Final Balanced State Deviation Settlement Method Pool Account
Amount Payable by Participants Amount Receive able by Participants
Participants Rs. Participants Rs.
D2 3150 D1 4219
D3 2100 SSGS3 3281
State Region Generating Station 1 3675 Regional DSM Amount 3000
State Region Generating Station .2 1575    
Total Pay ables 10500 Total Receivables 10500
Step -IIStage I & lI
After obtaining the balanced DeviationSettlement Mechanism pool account in step-I, the Open AccessGenerators/ Open Access Consumers (under short term) are includedand same methodology is applied as of step-I for obtaining thebalanced Deviation Settlement Mechanism pool account.