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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(1)(x) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(x)the Superintendent shall be responsible for the purchase of provisions and by informing himself/herself of the current bazar rates, shall satisfy himself/herself that the full amount of food is purchased and the rates are reasonable and shall also see the rations weighed and served out to the cooks;