Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(2) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997 (2)The Chief Accounts Officer shall be assisted by such staff for the efficient discharge of his functions as the Board may decide.
