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State of Odisha - Section

Section 7 in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

7. Secretary of the Board of Trustee.

(1)The Chief Accounts Officer shall function as the Secretary of the Board of Trustees and he shall deal with all matters pertaining to the administration, management and accounting, etc. of the fund except such matters as may be specifically reserved for disposal and decision of the Board of Trustees.
(2)The Chief Accounts Officer shall be assisted by such staff for the efficient discharge of his functions as the Board may decide.
(3)The Chief Accounts Officer as the Secretary of the Board of Trustees and another member of the Board of Trustees nominated for the purpose by the Board shall jointly operate the accounts of the Fund.