Himachal Pradesh High Court
State Of H.P & Ors. vs . Raksha Devi & Anr. on 19 September, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
State of H.P & Ors. vs. Raksha Devi & anr.
.
CMP No.11851 of 2022 in LPA No. 114 of 2012 19.09.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocate Generals, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals, for the applicants.
of Mr. Rajesh Verma, Advocate, for the non- applicant/respondent No.1. rt Registry to put up the application for condonation of delay filed by the State.
List on 31.10.2023.
( M.S. Ramachandra Rao )
Chief Justice
19th September, 2023 ( Ajay Mohan Goel )
(priti) Judge
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