Section 1(12)(a) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

[Cites 0, Cited by 0] [Section 1(12)] [Section 1] [Entire Act]

(a)He shall help.the concerned authorities while issuing the proceedings under the provisions of Revenue Recovery Act by obtaining property details.

Legal Document View